Section 9(9) in Bihar Special Survey and Settlement Rules, 2012
(9)Claims/objections against the entries of Khanapuri purcha may be filed by the land holder/owner or any person having interest in the land including representatives of the concerned office of the State Government/Central Government/Public Sector/ Local bodies in Form-8. and a receipt as a token of acknowledgement for the same shall be issued to the person concerned in Form-9.
