Supreme Court - Daily Orders
Amod Kumar Kanth vs Associatiion Of Victim Of Uphaar ... on 10 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
1
R E V I S E D
ITEM NO.59 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9409/2013
(Arising out of impugned final judgment and order dated 03-10-2013
in CRLM No. 2746/2010 passed by the High Court Of Delhi at New
Delhi)
AMOD KUMAR KANTH Petitioner(s)
VERSUS
ASSOCIATIION OF VICTIM OF
UPHAAR TRAGEDY (AVUT) & ORS. Respondent(s)
(FOR EX-PARTE STAY ON IA 23886/2013
FOR [PERMISSION TO FILE ANNEXURES] ON IA 24946/2013)
Date : 10-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Rajeev Kumar Yadav, Adv.
Mr. Mohit Kumar Shah, AOR
For Respondent(s) Mr. Jayant Kumar Mehta, AOR
Mr. K. Radha Krishna, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. T.A. Khan, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Awadhesh Kumar, Adv.
Mr. Vibhu Shankar Mishra, Adv.
Mr. Kuldeep Chauhan, Adv.
Mr. B. Krishna Prasad, AOR
Signature Not Verified
Mr. Liz Mathew, Adv.
Digitally signed by
SWETA DHYANI
Date: 2017.07.22
Mr. .G. Philip, Adv.
12:08:08 IST
Reason:
UPON hearing the counsel the Court made the following
O R D E R
2 List the mater before a Bench in which one of us (Hon'ble U.U. Lalit) is not a member.
(SWETA DHYANI) (VEENA KHERA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
3
ITEM NO.59 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 23886/2013,24946/2013, in Petition(s) for Special Leave to Appeal (Crl.) No(s). 9409/2013 (Arising out of impugned final judgment and order dated 03-10-2013 in CRLM No. 2746/2010 passed by the High Court Of Delhi at New Delhi) AMOD KUMAR KANTH Petitioner(s) VERSUS ASSOCIATIION OF VICTIM OF UPHAAR TRAGEDY (AVUT) & ORS. Respondent(s) (FOR EX-PARTE STAY ON IA 23886/2013 FOR [PERMISSION TO FILE ANNEXURES] ON IA 24946/2013) Date : 10-07-2017 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Rajeev Kumar Yadav, Adv.
Mr. Mohit Kumar Shah, AOR For Respondent(s) Mr. Jayant Kumar Mehta, AOR Mr. K. Radha Krishna, Sr. Adv. Mr. Rupesh Kumar, Adv.
Mr. T.A. Khan, Adv.
Mr. Mukesh Kumar Maroria, AOR Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Awadhesh Kumar, Adv.
Mr. Vibhu Shankar Mishra, Adv. Mr. Kuldeep Chauhan, Adv. Mr. B. Krishna Prasad, AOR Mr. Liz Mathew, Adv.
Mr. .G. Philip, Adv.
UPON hearing the counsel the Court made the following O R D E R 4 List the mater before a Bench in which one of us (Hon'ble U.U. Lalit) is not a member.
(SWETA DHYANI) (VEENA KHERA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR