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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(b)The period of deputation in the first instance shall be one year which period may be further extended from time to time up to a period of three years. In exceptional cases it may be extended up to five years by the Executive Committee;