Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(x) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(x)'notified agricultural produce, livestock or products of livestock', means agricultural produce, livestock or products of livestock specified in the notification under section 3;