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Madhya Pradesh High Court

Samantha vs The State Of Madhya Pradesh on 9 October, 2025

1 WP-25956-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 25956 of 2025 (SAMANTHA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 09-10-2025 None for the petitioner.

Adjourned.

(ASHISH SHROTI) JUDGE bj/-

Signature Not Verified Signed by: BARKHA SHARMA Signing time: 10/13/2025 11:08:17 AM