Madhya Pradesh High Court
Samantha vs The State Of Madhya Pradesh on 9 October, 2025
1 WP-25956-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 25956 of 2025 (SAMANTHA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 09-10-2025 None for the petitioner.
Adjourned.
(ASHISH SHROTI) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 10/13/2025 11:08:17 AM