Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 84] [Entire Act] Union of India - Section Section 186 in The Indian Contract Act, 1872 186. Agent's authority may be expressed or implied.— The authority of an agent may be expressed or implied.
