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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(e) in Rules for the Sale of Surplus Rural Properties

(e)If the Tehsildar/Naib Tehsildar (Sales) holds the applicant eligible for the transfer of the land, he shall pass an order accordingly giving full particulars of the land to be transferred and the price payable for the same.