Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(4) in Amity university Act, 2014 (4)The annual statement of accounts shall, together with copies of the audit report be submitted to the Governing Board and to the State Government.
