Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 8 November, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.114 COURT NO.12 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 9230-9231/2016
UNION OF INDIA & ANR. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(IA No. 73500/2019 - APPLICATION FOR SUBSTITUTION and IA No.
73502/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. and
IA No. 82239/2021 – INTERVENTION/IMPLEADMENT and IA No. 73501/2019
- SETTING ASIDE AN ABATEMENT)
Date : 08-11-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Devashish Barukha, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Atulesh Kumar, Adv.
Mr. Yogya Rajpurohit, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. V. Shyamohan, Adv.
Mr. Abir Phukan, Adv.
Mr. Vedant Goel, Adv.
M/S. Kmnp Law, AOR
Ms. Rashmi Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for substitution for deceased respondent No.13 has not been filed by the appellants. At the request of the learned counsel for the appellants, three weeks’ further time is allowed.
List the matter on 06.12.2023.
Signature Not VerifiedBrief note of submissions, not exceeding three pages, be Digitally signed by Nidhi Ahuja filed by the parties, in the meantime. Date: 2023.11.11 11:24:57 IST Reason:
(NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER