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State of Goa - Section

Section 34 in The Goa, Daman and Diu Preservation of Trees Act, 1984

34. Transit of felled material.

- The provisions of section 41 of the Indian Forest Act, 1927 and Chapter V of the Goa, Daman and Diu Forest Rules, 1964 shall mutatis mutandis, apply to the transit of the felled trees under this Act.