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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(3)(c) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(c)the terms "include" or "including" shall be considered as followed by "without limitation" or "but not limited to" whether they are actually followed by similar expressions or not in these Regulations.