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Orissa High Court

Nata @ Natabar Behera vs State Of Orissa And Others .... Opp. ... on 13 October, 2022

Author: G. Satapathy

Bench: G. Satapathy

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.3921 of 2016

              Nata @ Natabar Behera                         ....               Petitioner
                                                          Mr. C.R. Satapathy, Advocate
                                               -versus-
              State of Orissa and others                    ....             Opp. Parties
                                                                     Mr. S.N. Das, ASC
                                          CORAM:
                                   JUSTICE G. SATAPATHY
                                           ORDER
Order No.                                 13.10.2022

   08.        1.     This matter is taken up through Hybrid Arrangement (Virtual
              /Physical Mode).

2. List this matter on 28.10.2022 as requested by the learned counsel for the petitioner and the petitioner, however, is directed to apprise the Court about the present status of the case by filing the certified copy of the last date order sheet of the case by the next date.

(G. Satapathy) Judge Subhasmita