Orissa High Court
Nata @ Natabar Behera vs State Of Orissa And Others .... Opp. ... on 13 October, 2022
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.3921 of 2016
Nata @ Natabar Behera .... Petitioner
Mr. C.R. Satapathy, Advocate
-versus-
State of Orissa and others .... Opp. Parties
Mr. S.N. Das, ASC
CORAM:
JUSTICE G. SATAPATHY
ORDER
Order No. 13.10.2022
08. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. List this matter on 28.10.2022 as requested by the learned counsel for the petitioner and the petitioner, however, is directed to apprise the Court about the present status of the case by filing the certified copy of the last date order sheet of the case by the next date.
(G. Satapathy) Judge Subhasmita