Section 27(2)(d) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(d) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(d)establish objectives in relation to health, safety and environment and set internal requirements in concrete terms, which contribute to achieving these objectives and if the internal requirements are expressed functionally, criteria of fulfillment shall be established; and

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Union of India - Subsection

Section 27(2)(d) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008