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[Cites 0, Cited by 2] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2) in Maharashtra Public Universities Act, 2016

(2)The Board of Deans shall consist of the following members, namely:-
(a)the Pro-Vice-Chancellor, Chairperson;
(b)the Deans of faculties;
(c)the Director of Innovation, Incubation and Linkages.