Supreme Court - Daily Orders
M/S Acusis Software India Private ... vs Income Tax Officer on 7 January, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.11 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33631/2018
(Arising out of impugned final judgment and order dated 14-08-2018
in ITA No. 223/2017 passed by the High Court Of Karnataka At
Bengaluru)
M/S ACUSIS SOFTWARE INDIA PRIVATE LIMITED Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(FOR ADMISSION )
Date : 07-01-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Sandeep S. Karhail, Adv.
Mr. Parth, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
To be heard along with SLP(C) No. 28652/2018.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.01.07 16:32:36 IST Reason: