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Supreme Court - Daily Orders

M/S Acusis Software India Private ... vs Income Tax Officer on 7 January, 2019

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.11                                 COURT NO.2                SECTION IV-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   33631/2018

     (Arising out of impugned final judgment and order dated 14-08-2018
     in ITA No. 223/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     M/S ACUSIS SOFTWARE INDIA PRIVATE LIMITED                             Petitioner(s)

                                                       VERSUS

     INCOME TAX OFFICER                                                    Respondent(s)

     (FOR ADMISSION )

     Date : 07-01-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                   Mr.   Nageswar Rao, Adv.
                                         Mr.   Ambhoj Kumar Sinha, AOR
                                         Mr.   Sandeep S. Karhail, Adv.
                                         Mr.   Parth, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

To be heard along with SLP(C) No. 28652/2018.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.01.07 16:32:36 IST Reason: