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[Cites 0, Cited by 0] [Section 65A(6)] [Section 65A] [Entire Act]

Union of India - Subsection

Section 65A(6)(ii) in The Coal Mines Provident Fund Scheme

(ii)such details of sale, transfer and other transactions pertaining to the shares allotted to the members out of advances from the Fund taking place subsequent to their initial allotment to the members of the Fund as may be called by the Commissioner.