Himachal Pradesh High Court
District Collector Mandi & Anr. vs . Smt. Ved Vatti & Anr. on 24 August, 2023
Author: Chief Justice
Bench: Chief Justice
District Collector Mandi & anr. Vs. Smt. Ved Vatti & anr.
RFA No. 4106 of 2013 .
24.8.2023 Present: Mr. Mohinder Zaraick, Mr. Tejasvi Sharma, Additional Advocates General and Ms. Leena Guleria, Deputy Advocates General, for the appellant.
Mr. Devender K. Sharma, Advocate, for respondent No. 1.
None for respondent No. 2.
of List before another Bench at the pleasure of Hon'ble the Chief Justice.
rt (Virender Singh) Judge August 24, 2023 (kalpana) ::: Downloaded on - 24/08/2023 20:38:25 :::CIS