Supreme Court - Daily Orders
The State Of Uttarakhand vs Sanjay Singh Chauhan on 25 August, 2021
Bench: Vineet Saran, Dinesh Maheshwari
ITEM NO.12 Court 9 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).33645/2018
(Arising out of impugned final judgment and order dated 03-04-2018
in WP No.484/2014 passed by the High Court Of Uttarakhand At
Nainital)
STATE OF UTTARAKHAND & ORS. Petitioner(s)
VERSUS
SANJAY SINGH CHAUHAN & ORS. Respondent(s)
(IA No. 93130/2021 - ADDITION/DELETION/MODIFICATION PARTIES
IA No. 69149/2019 - EX-PARTE STAY
IA No. 88893/2021 - RESTORATION)
Date : 25-08-2021 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Sanat Kumar, AAG
Mr. Jatinder Kumar Sethi, Dy. AG
Ms. Namita Choudhary, AOR
Ms. Srishti Khurana, Adv.
For Respondent(s) Mr. Gurmeet Singh Makker, AOR
Mr. Rajeev Ranjan, Adv.
Mr. Amit Verma, Adv.
Ms. Deepanwita Priyanka, Adv.
Mr. Arvind Vashisth, Sr. Adv.
Dr. Kartikey Hari Gupta, Adv.
Ms. Pallavi Bahuguna, Adv.
Ms. Irum Zeba, Adv.
Mr. C. K. Rai, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.93130/2021
Learned counsel for the respondents does not object to the Signature Not Verified prayer made in the application. Application is allowed. Digitally signed by MEENAKSHI KOHLI Date: 2021.08.25 16:41:41 IST Reason:
Let the respondents no.71, 95 and 97 be deleted from the array 1 of parties. Necessary amendment be carried out. IA No.88893/2021
Respondent no.33 was deleted from the array of parties vide order dated 22.07.2021. Mr. C.K. Rai, learned counsel appeared for the respondents and has objected this deletion. Learned counsel for the petitioners does not object to the prayer made in this application. Application is allowed. The name of respondent no.33 is restored to the array of the parties. Necessary amendment be carried out.
List tomorrow i.e. 26.08.2021.
Petitioner is permitted to file written submission/notes today itself.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS 2