Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Jammu-Kashmir - Subsection Section 40(6A) in Jammu and Kashmir Municipal Corporation Act, 2000 (6A)[ The Housing for All Committee shall perform functions related to monitoring and review of progress under the Prime Minister Awas Yojana.
