Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(c) in Bihar Debt Relief Act, 1976 (c)"Small farmer" means a farmer who owns land measuring not more than two acres of irrigated land or four acres of unirrigated land:
