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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Secretariat Service Act, 2007

(2)The members of the service would not be considered for further promotion if they have not undergone a training course organised at the Administrative Training Institute or such other institute; .Provided that the cadre controlling authority may relax this requirement if for some reasons it is not possible to organize such training.