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Supreme Court - Daily Orders

Oriental Bank Of Commerce vs Deputy Chief Labour Commissioner ... on 1 September, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.26                               COURT NO.5                SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   19425/2017

     (Arising out of impugned final judgment and order dated 05-04-2017
     in FMA No. 2129/2016 passed by the High Court at Calcutta)

     ORIENTAL BANK OF COMMERCE                                           Petitioner(s)

                                                     VERSUS

     DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL) & ORS.                   Respondent(s)

     (With Interim Relief)


     Date : 01-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI


     For Petitioner(s)                 Mr.   Jagat Arora,Adv.
                                       Mr.   Rajat Arora,Adv.
                                       Ms.   Ritu Arora,Adv.
                                       Mr.   Anuvrat Sharma, AOR

     For Respondent(s)                 Mr. Kaushik Chandra Gutpa,Adv.
                                       Mr. Mirza Kayesh Begg,Adv.
                                       Mr. Pashupathi Nath Razdan, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We find no reason to entertain this special leave petition, which is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

     (NARENDRA PRASAD)                                                (RENU DIWAN)
       COURT MASTER                                                  ASST. REGISTRAR

Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2017.09.01
20:15:00 IST
Reason: