Supreme Court - Daily Orders
Oriental Bank Of Commerce vs Deputy Chief Labour Commissioner ... on 1 September, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.26 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19425/2017
(Arising out of impugned final judgment and order dated 05-04-2017
in FMA No. 2129/2016 passed by the High Court at Calcutta)
ORIENTAL BANK OF COMMERCE Petitioner(s)
VERSUS
DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL) & ORS. Respondent(s)
(With Interim Relief)
Date : 01-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Jagat Arora,Adv.
Mr. Rajat Arora,Adv.
Ms. Ritu Arora,Adv.
Mr. Anuvrat Sharma, AOR
For Respondent(s) Mr. Kaushik Chandra Gutpa,Adv.
Mr. Mirza Kayesh Begg,Adv.
Mr. Pashupathi Nath Razdan, AOR
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASST. REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2017.09.01
20:15:00 IST
Reason: