Section 123(1)(a) in The Delhi School Education Rules, 1973

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NCT Delhi - Subsection

Section 123(1)(a) in The Delhi School Education Rules, 1973

(a)No teacher shall:-

(i)knowingly or wilfully neglect his duties;

(ii)propagate through his teaching lessons or otherwise, communal or sectarian outlook, or incite or allow any student to indulge in communal or sectarian activity;

(iii)discriminate against any student on the ground of caste, creed, language, place of origin, social and cultural background or any of them;

(iv)indulge in, or encourage, any form of malpractice connected with examination or any other school activity;

(v)make any sustained neglect in correcting class-work or homework done by students;

(vi)while being present in the school, absent himself (except with the previous permission of the head of the school) from the class which is required to attend;

(vii)remain absent from the school without leave or without the previous permission of the head of the school:

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NCT Delhi - Subsection

Section 123(1)(a) in The Delhi School Education Rules, 1973