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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(c) in Andhra Pradesh Building Rules - 2012

(c)The setbacks for Parking Complexes shall be as follows: front setback - as per building line in Table-III of rule-5. Setbacks on remaining sides - 50% of setbacks given in Table-III of rule-5.