Himachal Pradesh High Court
Dharmender Singh vs Devi Singh & Others on 10 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Dharmender Singh Versus Devi Singh & others Civil Revision No.126 of 2022 10.10.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Arun Kumar, Advocate, for respondent No.1.
Mr. Kulwant Chauhan, Advocate, for respondents No.4 to 8.
None for respondents No.2 and 3.
As per report of the Registry, respondents stand served. As none has put in appearance on behalf of respondents No.2 and 3 despite served, they are ordered to be proceeded against ex parte.
As prayed for, list for consideration after two weeks. In the meanwhile, Power of Attorney on behalf of the representing respondents be filed.
(Ajay Mohan Goel) Judge October 10, 2022 (Rishi) ::: Downloaded on - 10/10/2022 20:03:22 :::CIS