Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Rules To Regulate Proceedings For Contempt Of The Supreme Court, 1975 14. The Court may pass such orders as it thinks fit including orders as to costs which may be recovered as if the order were a decree of the Court.
