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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(4) in Rajasthan Land Pooling Schemes Act, 2016

(4)The repeal or modification of any regulation shall take effect from the date of publication of the notification under sub-section (3) in the Official Gazette and shall not affect anything done or omitted or suffered before such date.