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[Cites 0, Cited by 1] [Section 133(1)] [Section 133] [Entire Act]

State of Uttarakhand - Subsection

Section 133(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)Director. - Within the jurisdiction of the State Director shall be designated authority of the Zila Panchayat and inspect, or cause to be inspected, any movable property used or occupied by a Zila Panchayat or any committee or joint committee thereof, or any work in progress under the direction of any of them .