Section 64 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003
64. Account of Votes Recorded.
- The Presiding Officer shall at the close of the poll prepare an account of votes recorded in Part-I of Form XXIV and enclose it in a separate cover with the words "Accounts of Votes Recorded" superscribed thereon.(2)The Presiding Officer shall furnish to every polling agent present at the close of the poll a true copy of the entries made in Part-I of Form XXIV after obtaining a receipt from the said polling agent therefor and shall attest it as a true copy.
