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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Andhra Pradesh Gift Goods (Prevention Of Unlawful Possession) Act, 1965

(1)No person shall sell or purchase any gift goods and no person shall transport any gift goods save with the previous permission of such authority and subject to such conditions as may be specified.