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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Gujarat - Subsection

Section 47(2)(a) in Children's University Act, 2009

(a)subject to the provisions of this Act. -
(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business.
(ii)draw up any rules, that may be necessary for regulating the method of constitution of the aforesaid authorities.