Section 107(4) in The Board's Excise Rules, 1965

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State of Odisha - Subsection

Section 107(4) in The Board's Excise Rules, 1965

(4)The fees for late-closing licences granted to any hotel or restaurant holding a licence for sale of foreign liquor shall be levied according to the rate specified below :

After the prescribed sale hours	Rate of fees
	Rs.
Up to 12 p.m.	25 per month
Up to 1 a.m.	40 per month
Up to 1.30 a.m.	50 per month

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State of Odisha - Subsection

Section 107(4) in The Board's Excise Rules, 1965