Section 17 in The Tamil Nadu Borstal Schools Rules, 1938
17.
The Superintendent may, at his discretion and subject to such ; conditions as he may deem proper, grant leave of absence to any inmate in : the Star or Special Star grade for a period not exceeding ten days at any time, if he is satisfied that the inmate will return at the end of the leave, to visit parents or relatives if the behaviour of the inmate justifies such a privilege; and in special cases to visit a parent or relative who is a dangerously ill.Such period of leave of absence shall be treated as 'Release on parole'.
