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Union of India - Section

Section 22C in The Prevention of Food Adulteration Rules, 1955

22C. [ Quantity of samples of food packaging material to be sent to the Public Analyst.

- The quantity of sample of food packaging material to be sent to the Public Analyst/Director for analysis shall be as specified below :-
Name of food packagingmaterial Approximatequantity/surface area to be supplied
Food packaging material ofplastic origin 8 x 1000 x 9sq. cm. surfacearea.]