Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 108] [Section 303] [Entire Act] Union of India - Subsection Section 303(2) in The Companies Act, 1956 (2)in the case of a person usually known by a title different from his surname, the expression "surname" means that title; and