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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(1)(ii) in The Government Of National Capital Territory Of Delhi Act, 1991

(ii)that any other language shall also be adopted throughout the Capital or such part thereof for such of the official purposes of the Capital as may be specified in the order, if the President is satisfied that a substantial proportion of the population of the Capital desires the use of that other language for all or any of such purposes.