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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(6) in The Chhattisgarh Co-operative Societies Rules, 1962

(6)When the hearing of the appeal is completed, the appellate authority shall announce the Judgement forthwith or may fix another date for the Judgement.