Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(3)] [Section 157] [Entire Act]

State of Gujarat - Subsection

Section 157(3)(a) in The Gujarat Municipalities Act, 1963

(a)An inspection referred to in sub-section (1) shall be commenced within seven days from the date of receipt of the notice of completion; and