Bombay High Court
Parle Agro Pvt Ltd. vs Grocery Markets And Shops Board (For ... on 23 January, 2026
Author: R.I. Chagla
Bench: R.I. Chagla
20-WP 15632.2025.doc
Kavita S.J.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.15632 OF 2025
Parle Agro Private Limited ...Petitioner
Versus
Grocery Markets & Shops Board
(For Greater Mumbai, Thane, Palghar & Raigad
Districts) & Ors., ...Respondents
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T.R. Yadav a/w Mulansho Vora for Petitioner.
Mr. Kedar B. Dighe, Addl. GP a/w Smt. G.R. Raghuwanshi, AGP for
State.
Mr. Laxman S. Deshmukh for Respondent.
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CORAM : R.I. CHAGLA AND
ADVAIT M. SETHNA, JJ.
DATED : 23rd JANUARY, 2026.
ORDER :
1. The learned Counsel appearing for Respondent Nos. 3 and 4 as contesting Respondents have sought for time to file Affidavit-in-Reply to the Writ Petition.
KAVITA SUSHIL 2. The Respondent Nos. 3 and 4 shall file their Affidavit-in- JADHAV Digitally signed by KAVITA SUSHIL JADHAV Date: 2026.01.27 17:56:13 +0530 Reply, within a period of two weeks from today.
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3. The Petitioner is at liberty to file their Affidavit-in-
Rejoinder thereto, within a period of one week thereafter
4. Place the Writ Petition for consideration on 17 th February, 2026.
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