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Bombay High Court

Parle Agro Pvt Ltd. vs Grocery Markets And Shops Board (For ... on 23 January, 2026

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                                    20-WP 15632.2025.doc


                    Kavita S.J.

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO.15632 OF 2025

                     Parle Agro Private Limited                                 ...Petitioner

                             Versus

                     Grocery Markets & Shops Board
                     (For Greater Mumbai, Thane, Palghar & Raigad
                     Districts) & Ors.,                                         ...Respondents
                                                 ----------
                    T.R. Yadav a/w Mulansho Vora for Petitioner.
                    Mr. Kedar B. Dighe, Addl. GP a/w Smt. G.R. Raghuwanshi, AGP for
                    State.
                    Mr. Laxman S. Deshmukh for Respondent.
                                                      ----------
                                                  CORAM : R.I. CHAGLA AND
                                                              ADVAIT M. SETHNA, JJ.
                                                  DATED    : 23rd JANUARY, 2026.

                    ORDER :

1. The learned Counsel appearing for Respondent Nos. 3 and 4 as contesting Respondents have sought for time to file Affidavit-in-Reply to the Writ Petition.

KAVITA SUSHIL 2. The Respondent Nos. 3 and 4 shall file their Affidavit-in- JADHAV Digitally signed by KAVITA SUSHIL JADHAV Date: 2026.01.27 17:56:13 +0530 Reply, within a period of two weeks from today.

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20-WP 15632.2025.doc

3. The Petitioner is at liberty to file their Affidavit-in-

Rejoinder thereto, within a period of one week thereafter

4. Place the Writ Petition for consideration on 17 th February, 2026.

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