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[Cites 0, Cited by 0] [Section 1201] [Entire Act]

Bengal Presidency - Subsection

Section 1201(b) in Police Regulations, Bengal , 1943

(b)Twice a month the Reserve officer shall forward the register of casualties to the accountant. The accountant shall enter all sums to be drawn or refunded in each month, by reason of orders of promotion or reduction passed subsequent to the cashing of pay bills, in the register of pay and allowances held over for future payment; and after certifying that he has done this in the last column shall return the register to the Reserve officer.