Bombay High Court
Shri. Shankar Ramji Pedhamkar vs The Gurukripa Co-Operative Housing ... on 4 December, 2018
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11514 OF 2013
Shri. Shankar Ramji Pedhamkar ....Petitioner
V/S
The Gurukripa Co-operative Housing Society ....Respondent
Ltd WITH WRIT PETITION NO. 11518 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S The Gurukripa Co-operative Housing Society ....Respondent Ltd WITH WRIT PETITION NO. 11516 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S Shri. Baliram G. Ambekar And Ors ....Respondent CORAM : B.P. COLABAWALLA, J DATE : 4th December, 2018 Page 1/2 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 29/12/2018 06:19:15 ::: P.C. :
Due to paucity of time the matter is adjourned for 11/12/2018. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 29/12/2018 06:19:15 :::