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[Cites 0, Cited by 0] [Section 26A(2)] [Section 26A] [Entire Act]

Union of India - Subsection

Section 26A(2)(a) in The Customs Act, 1962

(a)in cases where the goods are exported out of India, the date on which the proper officer makes an order permitting clearance and loading of goods for exportation under section 51;