Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 70 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 70. Cables for cinema lamps shall be taken as separate circuits from the supply side of the main fuses in the general lighting circuit.
