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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(xxi) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xxi)to exercise such other powers and to perform such other duties as may be conferred or imposed on it by or under this Act or are required to give effect to the provisions of this Act.