Madhya Pradesh High Court
Trust Mandir Shri Ramjanki Gangadas Ki vs Pancham Sharma on 26 April, 2016
SA No. 152/2007
26/04/2016
Shri Santosh Agrawal, learned counsel for the appellant.
Shri A.V. Bhardwaj, learned counsel for the respondents.
Counsel for the respondents prays for and is granted four weeks' time to file reply of IA No. 3457/2015, which is an application for substitution of working trustee of appellant trust.
List this matter after four weeks.
(S.A DHARMADHIKARI) JUDGE Prachi*