Supreme Court - Daily Orders
Commissioner Of Customs(Preventive) vs M/S Adani Exports Ltd. on 20 January, 2015
Bench: Anil R. Dave, Kurian Joseph, Shiva Kirti Singh
ITEM NO.2 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.4326-4327/2013
COMMISSIONER OF CUSTOMS (PREVENTIVE) Appellant(s)
VERSUS
M/S ADANI EXPORTS LTD. Respondent(s)
(With appln.(s)for condonation of delay in filing appeal,
permission to file additional documents, exemption from filing c/c
of the impugned order and office report)
Date : 20/01/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. P.K. Mullick, Adv.
Ms. Nisha Bagchi, Adv.
Ms. Sunita Rani Singh, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Monish Panda, Adv.
Mr. Somnath Shukla, Adv.
Mr. Praveen Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admit.
Hearing to be expedited within a year. (SANJAY KUMAR-II) (SNEH BALA MEHRA) Signature Not Verified COURT MASTER ASSISTANT REGISTRAR Digitally signed by Sanjay Kumar Date: 2015.01.20 17:07:26 IST Reason: