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[Cites 0, Cited by 0] [Section 29(11)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(11)(c) in The West Bengal Security Act, 1950

(c)The State Government may, without prejudice to any other mode of recovery, deduct the cost referred to in clause (b) or any part thereof from the compensation payable to the owner under sub-section (3).