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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(c) in The Central Reserve Police Force Rules, 1955

(c)In the case of men who have not earned a monthly military pension but are fully trained, the initial pay as constable may be fixed at a stage not exceeding Rs. 40 in the scale of Rs. 35-1-50.