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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(iii) in M.P. Minor Mineral Rules, 1996

(iii)the benches in overburden shall be kept sufficiently in advance so that their workings do not interfere with the working of mineral;