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Bombay High Court

Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 6 February, 2023

Author: Sandeep V. Marne

Bench: S.V.Gangapurwala, Sandeep V. Marne

                                                                     59.3075.19-wp.docx


         Digitally               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         signed by
         BASAVRAJ                   ORDINARY ORIGINAL CIVIL JURISDICTION
BASAVRAJ GURAPPA
GURAPPA PATIL
PATIL    Date:
         2023.02.07
                                       WRIT PETITION NO. 3075 OF 2019
         19:12:45
         +0530
                      Dheeresh Jain                                   ..... Petitioner

                             Vs.

                      The Board of Directors of NPCIL & Ors.          ..... Respondents


                      Mrs. Seema Sarnaik a/w. Mr. Sangeet A. Sahil for the Petitioner
                      Mr. Sumeet Palsuledesai I/b. M. V. Kini & Co. for Respondent Nos.1
                      to 6


                                              CORAM:      S.V.GANGAPURWALA, ACJ &
                                                          SANDEEP V. MARNE, J.
                                              DATED :     FEBRUARY 6, 2023

                      P.C.

1. The learned Counsel for the Petitioner seeks leave to file rejoinder.

2. The rejoinder shall be filed within a week, in the Registry.

3. Place the matter on 14th March 2023.

(SANDEEP V. MARNE, J) (ACTING CHIEF JUSTICE) Basavraj 1/1