Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 6 February, 2023
Author: Sandeep V. Marne
Bench: S.V.Gangapurwala, Sandeep V. Marne
59.3075.19-wp.docx
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
BASAVRAJ ORDINARY ORIGINAL CIVIL JURISDICTION
BASAVRAJ GURAPPA
GURAPPA PATIL
PATIL Date:
2023.02.07
WRIT PETITION NO. 3075 OF 2019
19:12:45
+0530
Dheeresh Jain ..... Petitioner
Vs.
The Board of Directors of NPCIL & Ors. ..... Respondents
Mrs. Seema Sarnaik a/w. Mr. Sangeet A. Sahil for the Petitioner
Mr. Sumeet Palsuledesai I/b. M. V. Kini & Co. for Respondent Nos.1
to 6
CORAM: S.V.GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATED : FEBRUARY 6, 2023
P.C.
1. The learned Counsel for the Petitioner seeks leave to file rejoinder.
2. The rejoinder shall be filed within a week, in the Registry.
3. Place the matter on 14th March 2023.
(SANDEEP V. MARNE, J) (ACTING CHIEF JUSTICE) Basavraj 1/1